Dipak @ Bhausaheb S/O. Baburao ... vs The State Of Maharashtra
2021 Latest Caselaw 1780 Bom

                                                                      916-BA-1438-2020.odt



                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                       916 BAIL APPLICATION NO.1438 OF 2020
                                WITH BA/1555/2020

                   DIPAK @ BHAUSAHEB S/O. BABURAO SINGAR
                                   VERSUS
                         THE STATE OF MAHARASHTRA

                                          ...
Mr. S. S. Thombre, Advocate for applicant in BA/1438/2020
Mr. V. D. Sapkal i/b Mr. S. R. Sapkal for applicant in BA/1555/2020
Mr. S. Y. Mahajan, APP for respondent - State.
                                          ...

                                      CORAM : SMT. VIBHA KANKANWADI, J.
                                      DATE    : 27th January, 2021


ORDER :

. Arguments are concluded. Matter is reserved.

2. Interim relief, if any, to continue till the pronouncement of

judgment.

[SMT. VIBHA KANKANWADI, J.]

scm