Bhaskar S/O. Sarjerao Darade vs The State Of Maharashtra And ...
2021 Latest Caselaw 178 Bom

Citation : 2021 Latest Caselaw 178 Bom
Judgement Date : 5 January, 2021

Bombay High Court

Bhaskar S/O. Sarjerao Darade vs The State Of Maharashtra And ... on 5 January, 2021

Bench: T.V. Nalawade, M. G. Sewlikar

                                          1               34- Cri. W.P. No. 2032-2019.odt



        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               BENCH AT AURANGABAD
          34 CRIMINAL WRIT PETITION NO.2032 OF 2019

BHASKAR S/O. SARJERAO DARADE                   ..PETITIONER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS            ..RESPONDENTS
                     ...
     Advocate for Petitioner : Mr. N. B. Narwade
     APP for Respondents: Mr. M.M. Nerlikar
                       ...

                                 CORAM        :T.V. NALAWADE AND
                                               M. G. SEWLIKAR,JJ.

                                 DATE         : 05.01.2021.
PER COURT :-

        Today, learned counsel for the petitioner                    produced on

record copies of Judgments delivered by this Court in the

similar matters. Learned A.P.P. seeks time. Stand over to

13.01.2021.

(M.G.SEWLIKAR, J.) (T.V. NALAWADE, J.)

YSK/

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