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Rajesh Shyamnarayan Mishra vs The State Of Maharashtra
2021 Latest Caselaw 1702 Bom

Citation : 2021 Latest Caselaw 1702 Bom
Judgement Date : 25 January, 2021

Bombay High Court
Rajesh Shyamnarayan Mishra vs The State Of Maharashtra on 25 January, 2021
Bench: S.S. Shinde, Manish Pitale
                                    1/1                     57 WP-163-21.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                CRIMINAL WRIT PETITION NO.163 OF 2021


Rajesh ShyamNarayan Mishra                    ..   Petitioner
      Versus
The State of Maharashtra                      ..   Respondent
                                          ...

Mr.Bharat K. Manghani for the Petitioner.
Mr.K.V.Saste, APP for the Respondent/State.

                 CORAM:          S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 25th JANUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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