Sagar Rajendra Naik vs The State Of Maharashtra And Anr
2021 Latest Caselaw 1701 Bom

Citation : 2021 Latest Caselaw 1701 Bom
Judgement Date : 25 January, 2021

Bombay High Court

Sagar Rajendra Naik vs The State Of Maharashtra And Anr on 25 January, 2021

Bench: S.S. Shinde, Manish Pitale

                                    1/1                       65 IA-1454-20.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                     CRIMINAL APPEAL NO.967 OF 2019
                                       WITH
          CRIMINAL INTERIM APPLICATION NO.1454 OF 2020


Sagar Rajendra Naik                           ..   Appellant
      Versus
The State of Maharashtra                      ..   Respondent
                                          ...

Mr.Amir Shaikh for the Appellant/Applicant.
Mr.K.V.Saste, APP for the Respondent/State.


                 CORAM:          S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 25th JANUARY, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

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