Oriental Insurance Co.Ltd vs Sadhana Devidas Gujarathi And Ors
2021 Latest Caselaw 1695 Bom

                                                                               1-F.A.-1069-2018.doc


               Shailaja


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                CIVIL APPELLATE JURISDICTION
                                                FIRST APPEAL NO.1069 OF 2018
                                                            A/W
                                             INTERIM APPLICATION NO.132 OF 2021
                                                             IN
                                                FIRST APPEAL NO.1069 OF 2018


               Oriental Insurance Co. Ltd.                        ]       Appellant
                           Vs.
               Sadhana Devidas Gujrathi and Ors. ]                        Respondents
                                              .....
               Ms. Meenal Chandani, for Appellant.

               Mr. Sumit Khanna a/w Ms. Bhoomi Katira i/b Dewani Associates, for
               Respondents No.1 and 2/Applicant in I.A. No.132 of 2021.
                                             .....

                                                          CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 25th JANUARY, 2021.

P.C.

1. Heard learned Counsel for the appellant and respondent.

2. Reserved for Judgment.

[PRITHVIRAJ K. CHAVAN, J.]

1 of 1 Shailaja S. Digitally signed by Shailaja S. Halkude

Halkude Date: 2021.01.27 12:06:18 +0530