Rohidas Alias Krushna Balu ... vs The State Of Maharashtra Through ...
2021 Latest Caselaw 1671 Bom

                                                               1    / 2                         19-WP-(ST) 96286-2020.doc
Kanchan
P. Dhuri
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by Kanchan P.
Dhuri
Date:                                          CIVIL APPELLATE JURISDICTION
2021.01.25
21:11:40 +0530

                                             WRIT PETITION (ST) NO. 96286 OF 2020
                   Mr. Rohidas @ Krushna Balu Gaikwad and others                        ...       Petitioners
                             Versus
                   The State of Maharashtra and others                                  ...       Respondents
                                                                   .........
                   Mr. Hemant P. Ghadigaonkar for the Petitioners.
                   Ms. K.N. Solunke, AGP for the State.
                                                        .........
                                                           CORAM :           S.J. KATHAWALLA AND
                                                                             VINAY JOSHI, JJ.

                                                           DATED :           JANUARY 25, 2021.

                   P.C. :-

1. By the above Writ Petition, the Petitioners inter-alia seek the following relief :

"(b) Or alternatively by appropriate writ and direction of this Hon'ble Court the Respondents be directed to decide the representation/Application dated 23/09/2020 made by the Petitioners be decide on merit pursuant to various orders and judgments passed by the Hon'ble Court."

2. It is the grievance of the Petitioners that the Application fled by them has not

been decided by the Additional Collector and Deputy Superintendent Rehabilitation

(Land), Pune since the last four months.

3. The Additional Collector and Deputy Superintendent Rehabilitation (Land),

Pune shall consider the Petitioners' Application dated 23 rd September, 2020 and after

Kanchan P Dhuri 2 / 2 19-WP-(ST) 96286-2020.doc

giving a personal hearing to the Petitioners and/or their Advocate/s on 29th January,

2021 at 12.00 noon pass necessary orders by 9th February, 2021. The Writ Petition is

accordingly disposed of. Though the above Writ Petition is disposed of, place the

same to report compliance on 10th February, 2021.

( VINAY JOSHI, J. )                                  ( S.J. KATHAWALLA, J. )




Kanchan P Dhuri