Bonton Holidays Pvt. Ltd vs European Gateway Sarl
2021 Latest Caselaw 1394 Bom

                                                                          32.Commercial Appeal No.520 of 2019.odt


           Digitally                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Aarti signed  by
       Aarti G. Palkar
G.     Date:
       2021.01.25                            ORDINARY ORIGINAL CIVIL JURISDICTION
Palkar 12:29:08
       +0530
                                             COMMERCIAL APPEAL NO.492 OF 2019
                                                           IN
                                            SUMMONS FOR JUDGMENT NO.67 OF 2018
                                                           IN
                                           COMMERCIAL SUMMARY SUIT NO.122 OF 2018

                       Bonton Holidays Pvt. Ltd.                                  ....Appellant
                            vs.
                       European Gateways SARL                                     ...Respondent


                       Mr. Vikhil Dhoka i/by M/s. G.M. Legal for the Appellant.

                       Ms Shruti Maniar a/w. Ms. Spardha Sharma i/by M/s. Solomon & Co. for the
                       Respondent.


                                                                 CORAM : S.C. GUPTE AND
                                                                         SURENDRA P. TAVADE, JJ.

                                                                 DATE     : 20 JANUARY 2021

                       P.C. :

1. At the request of learned counsel for the Respondent, stand over to 3 February 2021.

2. The Court is informed that, in the meanwhile there have been settlement talks between the parties.

3. Liberty to the Appellant to move this Court for urgent ad-interim reliefs in case the Respondent proceeds with execution of the impugned order.

                       (SURENDRA P. TAVADE, J)                                            (S.C. GUPTE, J.)
                        Aarti Palkar                                                                       1/1