Nishit K. Mehta And 2 Ors vs Chokshi Tube Co. Ltd. And 2 Ors
2021 Latest Caselaw 1388 Bom

                         1/1                                                  22-sj-63-2015 comss-8-2006.doc


                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           ORDINARY ORIGINAL CIVIL JURISDICTION
                                                IN ITS COMMERCIAL DIVISION

                                                SUMMONS FOR JUDGMENT NO. 63 OF 2015
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO. 8 OF 2006

                         Nishit k. Mehta & Anr.                        .. Plaintiffs
                         Vs.
                         Choksi tube Co. Ltd.
                         (in liquidation)
                         O.L.H.C. Gujrat H.C. & 4 Ors.                 .. Defendants


                         Mr.Prashant H. Chande for plaintiffs.
                         None for defendants.

                                                                ---
                                                        CORAM : N.J. JAMADAR, J.

DATE : 20th JANUARY 2021 P.C.

1. Heard the learned counsel for the plaintiffs.

None present for the defendants.

2. List the matter on 2nd March 2021.

The learned counsel for the plaintiffs is requested to give notice

to the learned counsel for the defendants of the listing of the matter

on 2nd March 2021.

Digitally signed by Shraddha Shraddha K.

           Talekar
K.         Date:
Talekar    2021.01.21
           14:05:46
                                                                         [ N.J. JAMADAR, J. ]
           +0530

Shraddha Talekar PS