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Ashok Avhad vs Roy Creado
2021 Latest Caselaw 1304 Bom

Citation : 2021 Latest Caselaw 1304 Bom
Judgement Date : 19 January, 2021

Bombay High Court
Ashok Avhad vs Roy Creado on 19 January, 2021
Bench: N. J. Jamadar
                                                               8-SJ4-2020INS1118-2019.DOC

                                                                                   Santosh
                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  ORDINARY ORIGINAL CIVIL JURISDICTION


                                   SUMMON FOR JUDGMENT NO. 4 OF 2020
                                                   IN
                                         SUIT NO. 1118 OF 2019

                       Ashok Avhad                                            ...Plaintiff
                                              Versus
                       Roy Creado                                           ...Defendant


                       Mr. Ashwin Shete, a/w Ms. Divya Tyagi, Mr. Prasad Sawant,
                            i/b M/s. Jayakar & Partners, for the Plaintiff.
                       None for the Defendant.


                                                  CORAM:     N. J. JAMADAR, J.

DATED : 19th JANUARY, 2021 PC:-

1. Hear Mr. Shete, the learned Counsel for the plaintiff.

2. Pursuant to order dated 12th January, 2021, the plaintiff

has tendered Affdavit in support of claim. The Affdavit is taken

on record and marked 'Exhibit-P1'.

3. The plaintiff has also tendered a compilation of 11

documents. The compilation of documents is taken on record.

The documents are marked 'Exhibit-P2' to 'Exhibit-P12'.

4. At the request of Mr. Shete, the learned Counsel for the

plaintiff, stand over to 20th January, 2021.

Digitally signed by

[N. J. JAMADAR, J.] V. S.

V. S.     Parekar
Parekar   Date:
          2021.01.20
          11:00:35
          +0530

 

 
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