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Pandharinath Waje vs The State Of Maharashtra And Ors
2021 Latest Caselaw 1303 Bom

Citation : 2021 Latest Caselaw 1303 Bom
Judgement Date : 19 January, 2021

Bombay High Court
Pandharinath Waje vs The State Of Maharashtra And Ors on 19 January, 2021
Bench: S.S. Shinde, Manish Pitale
                                 1/1              25 WPST-2397-20.doc


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CRIMINAL APPELLATE JURISDICTION
        CRIMINAL WRIT PETITION (ST) NO.2397 OF 2020
                                       WITH
     CRIMINAL INTERIM APPLICATION (ST) NO.3848 OF 2020
                                       WITH
     CRIMINAL INTERIM APPLICATION (ST) NO.3504 OF 2020
                                        IN
        CRIMINAL WRIT PETITION (ST) NO.2397 OF 2020


Pandharinath Waje                            ..   Petitioner
      Versus
State of Maharashtra                         ..   Respondent
                                        ...

Mrs.Aisha         Z     Ansari    a/w    Ms.Nasrean       Ayubi       for     the
Petitioner/Applicant.

Mrs.M.H.Mhatre, APP for the Respondent/State.

                 CORAM : S.S.SHINDE &
                         MANISH PITALE, JJ.

DATED : 19th JANUARY, 2021

P.C:-

1. Heard learned counsel appearing for the petitioner and learned APP for the State at length.

2. Reserved for Judgment.

3. List for pronouncement of Judgment on 27 th January, 2021.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar

 
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