Gaurav Ashwanikumar Mehta vs Soniya Gaurav Mehta
2021 Latest Caselaw 1174 Bom

                                                1                            revn151.19.odt

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR

                        CRIMINAL REVISION NO.151/2019
             Gaurav s/o Ashwinikumar Mehta .vs. Soniya Gaurav Mehta
   _______________________________________________________________________
  Office Notes, Office Memoranda of Coram,
  appearances, Court's orders of directions            Court's or Judge's orders.
  and Registrar's Orders.
                           Mrs. J. Dharmadhikari, Advocate for applicant.

                           CORAM :    V.M. DESHPANDE, J.

DATED : JANUARY 18, 2021

This Court (Coram: Manish Pitale, J.) on 10.07.2019 has directed the applicant to pay the amount of maintenance as directed in the impugned judgment.

Mrs. Dharmadhikari, learned counsel for applicant is unable to make any statement as to whether that order is complied with or not. She prays for one week time.

Put up this matter on 25.01.2021.

Digitally signed by Yogesh Yogesh Kahale JUDGE Date:

Kahale     2021.01.18
           16:58:10
           +0530

  kahale