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Nibir Jyoti Das vs State Of Maharashtra Through ...
2021 Latest Caselaw 1157 Bom

Citation : 2021 Latest Caselaw 1157 Bom
Judgement Date : 18 January, 2021

Bombay High Court
Nibir Jyoti Das vs State Of Maharashtra Through ... on 18 January, 2021
Bench: G. S. Kulkarni
                                                                     1.WPst.93476_2020.doc

Vidya Amin

                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             CIVIL APPELLATE JURISDICTION

                            WRIT PETITION (St.) No. 93476 of 2020

             Nibir Jyoti Das                                  ...    Petitioner
                    vs.
             State of Maharashtra & Ors.                      ...     Respondents

                            WRIT PETITION (St.) No. 93473 of 2020

             Ms. Satyanidhi D. Dalal                          ...    Petitioner
                   vs.
             State of Maharashtra & Ors.                      ...     Respondents

                            WRIT PETITION (St.) No. 92812 of 2020

             Vedantaa Institute of Academic Excellence Pvt.
             Ltd. & Anr.                                      ...    Petitioners
                   vs.
             State of Maharashtra & Ors.                      ...     Respondents

                               WRIT PETITION No. 10158 of 2016

             Mahatma Gandhi Vidyamandir & Anr.                ...    Petitioners
                   vs.
             State of Maharashtra & Ors.                      ...     Respondents

                               WRIT PETITION No. 10506 of 2016

             Sinhgad Technical Education Society & Ors.       ...    Petitioners
                   vs.
             State of Maharashtra & Ors.                      ...     Respondents

                               WRIT PETITION No. 10507 of 2016

             Association of Managements of Unaided Private
             Medical and Dental Colleges                   ...       Petitioner
                   vs.
             State of Maharashtra & Ors.                   ...        Respondents




                                           Page 1 of 2
                                                                              1.WPst.93476_2020.doc


                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                      WRIT PETITION No. 2393 of 2017

                   Yellamalli Venkatapriyanka                       ...        Petitioner
                         vs.
                   State of Maharashtra & Anr.                      ...     Respondents

                   Mr. V.M. Thorat i/b. Madhav V. Thorat with Mr. Anukul B. Seth for the
                   petitioners in all the matters.
                   Mr. A.A. Kumbhakoni, Advocate General with Mr. P.P. Kakade, G.P., R.A.
                   Salunkhe, AGP and N.M. Mehara, AGP for the State.
                   Ms. Jyoti Chavan, AGP for the State in WP/2393/2017.

                                       CORAM :-    DIPANKAR DATTA, CJ &
                                                   G. S. KULKARNI, J.

DATE : JANUARY 18, 2021

PC :-

1. We have heard learned counsel appearing for the respective

parties.

2. Hearing stands concluded; judgment is reserved.

(G. S. KULKARNI, J.) (CHIEF JUSTICE)

Vidya S. Amin Digitally signed by Vidya S. Amin Date: 2021.01.18 20:50:15 +0530

 
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