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Urban Infrastructure Trustees ... vs Kishor Shah And 4 Ors
2021 Latest Caselaw 110 Bom

Citation : 2021 Latest Caselaw 110 Bom
Judgement Date : 4 January, 2021

Bombay High Court
Urban Infrastructure Trustees ... vs Kishor Shah And 4 Ors on 4 January, 2021
Bench: A. K. Menon
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                INTERIM APPLICATION NO.2543 OF 2020
                                                IN
                COMMERCIAL EXECUTION APPLICATION NO.194 OF 2020

Urban Infrastructure Trustees Ltd. & Anr.                         ... Applicants
              V/s.
Kishor N. Shah & Ors.                                             ... Respondents



Ms. Sneha Kulkarni, i/by Dastur Kalambi & Associates, for the Applicants.

Ms. Ayushi Anandpara, with Ms. Etika Srivastawa, with Ms. Archita Rao, i/by
Rashmikant Partners, for Respondent Nos.1 to 3-Judgment Debtors.

Mr. Ashish Kamat, with Mr. Shreyas Maheshwari, i/by TRD Associates, for
Respondent No.5.


                                                       CORAM : A. K. MENON, J.

DATED : 4TH JANUARY, 2021.

P.C. :

Learned counsel for the applicants states that since disclosure is now

complete and warrants of attachments are being lodged today, no further

orders are required till the attachment is levied. Liberty to apply thereafter, if

so advised.

(A. K. MENON, J.)

Digitally signed Sneha by Sneha A. Dixit

A. Dixit Date: 2021.01.04 19:20:15 +0530

7-IA-2543-2020.doc Dixit

 
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