Rajkumar Ramchandra Igawe And Anr vs The State Of Maharashtra
2021 Latest Caselaw 108 Bom

                                                                                          7.Apeal.879.2015.doc



                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CRIMINAL APPELLATE JURISDICTION

                                                    CRIMINAL APPEAL NO.879 OF 2015

                                  Rajkumar Ramchandra Igawe and another                   Appellants
                                               versus
                                  The State of Maharashtra                                Respondent

                                                                WITH
                                                    CRIMINAL APPEAL NO.249 OF 2018

                                  The State of Maharashtra                                Appellant
                                          versus
                                  1. Rajkumar Ramchandra Igawe
                                  2. Baburao Malku Walkunde                               Respondents

                                  Ms.Pooja Chavan, Advocate for appellants in Appeal No.879/2015
                                  and for Respondent nos.1 and 2 in Appeal No.249/2018.
                                  Mrs.A.A.Takalkar, APP, for Respondent-State in Appeal No.879/2015
                                  and for Appellant in Appeal No.249/2018.

                                                            CORAM :      PRAKASH D. NAIK, J.

                                                            DATE :       4th January 2021
                                  PC :

1. Learned Advocate Ms.Pooja Chavan undertakes to file Vakalatnama on behalf of respondent nos.1 and 2 in Criminal Appeal No.249 of 2018.

2. Heard both sides in both the appeals. Judgment is reserved.

3. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.

(PRAKASH D. NAIK, J.) Digitally signed by Manish Manish S. Thatte MST S. Thatte Date: 2021.01.05 11:24:53 +0530