Citation : 2021 Latest Caselaw 1066 Bom
Judgement Date : 15 January, 2021
NOB IA 406 OF 2020 in FAST 728 of 2020.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Vaishali CIVIL APPELLATE JURISDICTION
A. Tikam
Digitally signed by
INTERIM APPLICATION NO. 406 OF 2020
Vaishali A. Tikam
IN
Date: 2021.01.16
12:48:31 +0530
FIRST APPEAL ST. NO. 728 OF 2020
The Executive Engineer,
Nandur Madhyameshwar Project,
Division Nashik ... Applicant
Versus
Namdeo Baburao Randhave & Ors. ...Respondents
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Ms. Chaitrali Deshmukh for Applicant
Mr. Yogesh Dabke, AGP for State - Respondent No.25
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CORAM :- N.R. BORKAR, J.
DATE :- 15TH JANUARY, 2021
P. C. :-
. Not on Board. Upon mentioning, the matter is taken on the board.
2. Issue notice to the Respondents, returnable on 26 th February, 2021. Learned AGP waives service on behalf of Respondent No.25 - Special Land Acquisition Ofcer.
3. In the meantime, execution of the judgment and award dated 22nd August, 2017 passed by the Civil Judge, Senior Division, Nashik in L.A.R. No. 227 of 2010 is stayed Tikam 1 of 2 NOB IA 406 OF 2020 in FAST 728 of 2020.odt
subject to deposit of the entire awarded amount along with interest till date before the concerned Reference Court within a period of twelve weeks.
(N.R.BORKAR, J.)
Tikam 2 of 2
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