Executive Engineer vs Dagdu Tukaram Shirsat
2021 Latest Caselaw 1065 Bom

                                                           NOB IA 404 OF 2020 in FAST 724 of 2020.odt




                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Vaishali                              CIVIL APPELLATE JURISDICTION
A. Tikam
Digitally signed by
                                   INTERIM APPLICATION NO. 404OF 2020
Vaishali A. Tikam

                                                     IN
Date: 2021.01.16
12:48:35 +0530




                                   FIRST APPEAL ST. NO. 724 OF 2020

                      The Executive Engineer,
                      Nandur Madhyameshwar Project,
                      Division Nashik                                     ... Applicant

                              Versus

                      Dagdu Tukaram Shirsat & Ors.                        ...Respondents

                                                  -----
                      Ms. Chaitrali Deshmukh for Applicant
                      Mr. Yogesh Dabke, AGP for State - Respondent No.4
                                                  -----

                                               CORAM :- N.R. BORKAR, J.

DATE :- 15TH JANUARY, 2021

P. C. :-

. Not on Board. Upon mentioning, the matter is taken on the board.

2. Issue notice to the Respondents, returnable on 26 th February, 2021. Learned AGP waives service on behalf of Respondent No.4 - Special Land Acquisition Ofcer.

3. In the meantime, execution of the judgment and award dated 22nd August, 2017 passed by the Civil Judge, Senior Division, Nashik in L.A.R. No.105 of 2010 is stayed Tikam 1 of 2 NOB IA 404 OF 2020 in FAST 724 of 2020.odt

subject to deposit of the entire awarded amount along with interest till date before the concerned Reference Court within a period of twelve weeks.

                                       (N.R.BORKAR, J.)




Tikam                                                                  2 of 2