Executive Engineer, Nandur ... vs Eknath Namdeo Shirsat And Ors
2021 Latest Caselaw 1064 Bom

                                                              NOB 951 of 2020 in FA 1478 of 2020.odt


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
Vaishali                          INTERIM APPLICATION NO. 951 OF 2020
A. Tikam
Digitally signed by
Vaishali A. Tikam                                    IN
Date: 2021.01.16
12:48:34 +0530

                                  FIRST APPEAL ST. NO. 1478 OF 2020

                      The Executive Engineer,
                      Nandur Madhyameshwar Project,
                      Division Nashik                                    ... Applicant

                              Versus

                      Eknath Namdeo Shirsat & Ors.               ...Respondents

                                                  -----
                      Ms. Chaitrali Deshmukh for Applicant
                      Mr. Yogesh Dabke, AGP for State - Respondent No.4
                                                  -----

                                               CORAM :- N.R. BORKAR, J.

DATE :- 15TH JANUARY, 2021

P. C. :-

. Not on Board. Upon mentioning, the matter is taken on the board.

2. Issue notice to the Respondents, returnable on 26 th February, 2021. Learned AGP waives service on behalf of Respondent No.4 - Special Land Acquisition Ofcer.

3. In the meantime, execution of the judgment and award dated 14th August, 2017 passed by the Civil Judge, Senior Division, Nashik in L.A.R. No.12 of 2010 is stayed

Tikam 1 of 2 NOB 951 of 2020 in FA 1478 of 2020.odt

subject to deposit of the entire awarded amount along with interest till date before the concerned Reference Court within a period of twelve weeks.

                                      (N.R.BORKAR, J.)




Tikam                                                                 2 of 2