Executive Engineer, Nandur ... vs Santu Aaba Padekar And Anr
2021 Latest Caselaw 1060 Bom

                                                                         3-IA 1344 of 2020.odt


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION
Vaishali
A. Tikam
Digitally signed by
Vaishali A. Tikam                INTERIM APPLICATION NO. 1344 OF 2020
Date: 2021.01.16
12:48:35 +0530

                                                 (For Stay)
                                                     IN
                                  FIRST APPEAL ST. NO. 1949 OF 2020

                      The Executive Engineer,
                      Nandur Madhyameshwar Project,
                      Division Nashik                                ... Applicant

                              Versus

                      Santu Aaba Padekar & Anr.                      ...Respondents

                                                  -----
                      Ms. Chaitrali Deshmukh for Applicant
                      Mr. Yogesh Dabke, AGP for State -Respondent No.2
                                                  -----

                                               CORAM :- N.R. BORKAR, J.

DATE :- 15TH JANUARY, 2021

P. C. :-

. Issue notice to the Respondents, returnable on 26 th February, 2021. Learned AGP waives service on behalf of Respondent No.2 - Special Land Acquisition Ofcer.

2. In the meantime, execution of the judgment and award dated 14th August, 2017 passed by the Civil Judge, Tikam 1 of 2 3-IA 1344 of 2020.odt

Senior Division, Nasik in L.A.R. No.13 of 2010 is stayed subject to deposit of the entire awarded amount along with interest till date before the concerned Reference Court within a period of twelve weeks.

                                      (N.R.BORKAR, J.)




Tikam                                                           2 of 2