Annu Pyarelal Sinsinwar vs Union Territory Of Dadra And Nagar ...
2021 Latest Caselaw 3715 Bom

                                                                                 11-WP.419.2021


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                         WRIT PETITION 419 OF 2021

                      Annu Pyarelal Sinsinwar      }               Petitioner
                           Versus
                      Union Territory of Dadra and }
                      Nagar Haveli and Daman and }
                      Diu and Ors.                 }               Respondents


                      Mr.Anil Anturkar-Senior Advocate with Mr.Anuj
                      Tiwari, Ms.Varsha Palav and Mr.Ajinkya Palav
                      i/b. Laureate for the petitioner.

                      Mr.Hiten Venegaonkar with Mr.Siddhant Rai for
                      respondent nos.1 to 4.

                      Mr.Sunny Punamiya and Mr.Sunny Bhimra for
                      respondent nos.5 to 9.


                                          CORAM :- DIPANKAR DATTA, CJ &
                                                   G. S. KULKARNI, J.

DATE :- FEBRUARY 26, 2021

PC :-

1. Heard the learned counsel for the respective parties.

2. Arguments concluded; judgment is reserved.

Jayant V.

Salunke Digitally signed by Jayant V. Salunke Date: 2021.03.01 (G. S. KULKARNI, J.) (CHIEF JUSTICE) 11:10:13 +0530

J.V.Salunke,PS