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Royal Sundaram Alliance ... vs Shri.Subhash Anna Khabale And Anr
2021 Latest Caselaw 3714 Bom

Citation : 2021 Latest Caselaw 3714 Bom
Judgement Date : 26 February, 2021

Bombay High Court
Royal Sundaram Alliance ... vs Shri.Subhash Anna Khabale And Anr on 26 February, 2021
Bench: P. K. Chavan
Chitra Sonawane                                                         16(2) Appeal.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.1228 OF 2017

 Royal Sundaram Alliance Insurance
 Co. Ltd.                                             ]... Appellant.
            Vs.
 Subhash A. Khabale & Anr.                            ]...Respondents

                            ....
 Mr. Rahul Mehta i/b KMC Legal Venture for appellant.

 Mr.Adwait A. Agashe i/b Mr. Yuvraj P. Narvankar for respondents.


                                         CORAM : PRITHVIRAJ K. CHAVAN, J.

DATE : 26TH FEBRUARY, 2021.

P.C. :

1. This Court had already expedited hearing of the appeal by an order dated 3rd December 2018 while granting stay to the execution to the impugned judgment and award.

2. The appeal may be listed for final hearing on 5th April 2021.

(PRITHVIRAJ K.CHAVAN,J.)

 
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