Shri. Narendra Pandurang Wavhal ... vs State Of Maharashtra, Through ...
2021 Latest Caselaw 3713 Bom

Citation : 2021 Latest Caselaw 3713 Bom
Judgement Date : 26 February, 2021

Bombay High Court

Shri. Narendra Pandurang Wavhal ... vs State Of Maharashtra, Through ... on 26 February, 2021

Bench: S.C. Gupte, Surendra Pandharinath Tavade

                                              5.WP.8425.2016 aw.connected petitions.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO.8425 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.3654 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.3665 OF 2016
                                 ALONGWITH
                     WRIT PETITION (STAMP) NO.9823 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.4584 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.5110 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.3642 OF 2016
                                 ALONGWITH
                        WRIT PETITION NO.8860 OF 2017
                                 ALONGWITH
                        WRIT PETITION NO.13327 OF 2016

Shri. Mahesh Anandrao Shinge & Ors.                     ....Petitioners
       vs.
The State of Maharashtra & Ors.                         ....Respondents

Mr. Satyajeet Rajeshirke for the Petitioners in all petitions.

Smt. S.S. Bhende, AGP for the Respondent-State.

                               CORAM       : S. C. GUPTE AND
                                             SURENDRA P. TAVADE, JJ.

                               DATE        : 26 FEBRUARY 2021

P.C.
.              Learned counsel for the Petitioners informs the Court that the

petitions have been covered in judgments passed by this Court earlier. At the request of learned AGP, who seeks time to take instructions, stand over to 2 March 2021.



(SURENDRA P. TAVADE, J)                                        (S.C. GUPTE, J.)


Aarti Palkar                                                                        1/1