Sachin S/O. Raghunath More vs The State Of Maharashtra And Anr
2021 Latest Caselaw 3631 Bom

                                             (1)                    924 cri apln 2118.19

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                    924 CRIMINAL APPLICATION NO.2118 OF 2019

                          SACHIN S/O. RAGHUNATH MORE
                                      VERSUS
                        THE STATE OF MAHARASHTRA AND ANR

                                           ...
                       Advocate for Applicant : Mr. Irale Eknath G.
                       APP for Respondents/State : Mr. A.S. Shinde
                       Advocate for R/2 : Mr. Bilolikar Upendra B.
                                           ...

                                      CORAM :      T.V. NALAWADE &
                                                   M.G. SEWLIKAR, JJ.

                                      DATE     :   25.02.2021

P.C. :-

Learned counsel for the applicant Shri Irale today produced on

record judgment of acquittal in the case in favour of the present applicant. It

is taken on record. Now as the matter has become infructuous, the same is

disposed of.

[M.G. SEWLIKAR, J.] [T.V. NALAWADE, J.]

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