Il And Fs Financial Services ... vs Arm Telecom Services Limited And 2 ...
2021 Latest Caselaw 3616 Bom

                                                                                8-sj-25-2019.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                  SUMMONS FOR JUDGMENT NO.25 OF 2019
                                                 IN
                                 COMMERCIAL SUMMARY SUIT NO.559 OF 2019

                   IL And FS Financial Services Ltd.                  ...Plaintiff
                             vs.
                   ARM Telecom Services Limited and Ors.              ...Defendants

                   Dr. Birendra Saraf, Sr. Advocate a/w. Mr. Ranjeev Carvalho and
                   Mr. Chandrajit Das i/b. Manilal Kher Ambalal & Co., for the
V. S.              Plaintiff.
Parekar            Ms. Ragini Jaithar i/b. Crawford Bayley & Co., for the Defendants

                                           CORAM : N. J. JAMADAR, J.

Digitally signed by V. S. Parekar DATE : FEBRUARY 25, 2021 Date:

2021.02.26 11:30:31 +0530 P.C.:

. At the request of the learned counsel for the parties, stand

over to 15th March, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1