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Urban Infrastructure Venture ... vs Neelkanth Kalindi Realtors ...
2021 Latest Caselaw 3547 Bom

Citation : 2021 Latest Caselaw 3547 Bom
Judgement Date : 24 February, 2021

Bombay High Court
Urban Infrastructure Venture ... vs Neelkanth Kalindi Realtors ... on 24 February, 2021
Bench: N. J. Jamadar
                      1/1                                                  9-comss-63-2014==.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION
                                       COMMERCIAL SUMMARY SUIT NO. 63 OF 2014
                                                      WITH
                                       COMMERCIAL SUMMARY SUIT NO. 64 OF 2014
                                                      WITH
                                       COMMERCIAL SUMMARY SUIT NO. 119 OF 2014
                      Urban Infrastructure Venture Capital
                      Limited                                       .. Plaintiff
                            Vs.
                      Neelkanth Kalindi Realtors Private
                      Limited & Ors.                                .... Defendants
                      Mr.Aditya Bapat a/w. Mr. H. Bhat i/b Junnarkar and Associates for
                      plaintiff in all suits.
                      Mr.Kazan Shroff a/w. Ms Anuja Abhyankar, Mr.Kinjal Mehta, Ms.
                      Sachitta Sridher and Ms. Kajol Punjabi i/b Fedral and Co. for
                      defendant No.1. in all suits.
                      Mr.J.S. Kini i/b Adv. Suresh Dubey for defendant Nos.2 to 7 in all
                      suits.
                                                 CORAM : N.J. JAMADAR, J.

DATE : 24th FEBRUARY 2021 P.C.

1. The matter be listed on 24 th March 2021 along with Interim

Application No. 2185 of 2020 in Summons for Judgment No. 54 of

2014 in Commercial Suit No. 63 of 2014, Interim Application No.

2187 of 2020 in Summons for Judgment No. 53 of 2014 in Digitally signed by Shraddha Shraddha K. Talekar Commercial Suit No. 64 of 2014 and Interim Application No. 2189 of K.

Date:

Talekar 2021.02.24 18:43:36 +0530 2020 in Summons for Judgment No. 51 of 2014 in Commercial Suit

No. 119 of 2014.

[ N.J. JAMADAR, J. ]

Shraddha Talekar PS

 
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