Gothic Entertainment vs Kriarj Entertainment Pvt Ltd And 2 ...
2021 Latest Caselaw 3542 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                             INTERIM APPLICATION NO. 217 OF 2021
                                                              IN
                                        COMMERCIAL EXECUTION (L) NO. 157 OF 2019


                        Gothic Entertainment                    ...     Applicant/Judgment Creditor


                                 vs.
                        Kriarj Entertainment Pvt. Ltd. & Ors, ...      Respondents


                        Mr. Sairam Subramanian i/b. M/s. Shardul Amarchand Mangaldas & Co.
                        for the Applicant.
                        Mr. Raj Patel i/b. S.S.P. Legal for Respondent nos. 1 and 2.
                        Ms. Kanchan Rane, 1st Asstt to the Court Receiver.


                                                                CORAM : A. K. MENON, J.

DATED : 24th FEBRUARY, 2021.

P.C. :

1. Not before the bench of which A. K. Menon, J. is a member.

2. Registry to place before the appropriate Court.

(A. K. MENON, J.)

Digitally signed by Rajeshwari Rajeshwari R. Pillai R. Pillai Date:

2021.02.25 13:55:41 1/1 +0530 13-IA-217-2021-COMEXL-157-2019.doc rrpillai