Vishesh Surendranath Kambli vs The State Of Maharashtra And Ors
2021 Latest Caselaw 3324 Bom

                                                       (57) APL 136-21
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CRIMINAL APPELLATE JURISDICTION
   Amk
                            CRIMINAL APPLICATION NO. 136 OF 2021

             Vishesh Surendranath Kambli               .. Applicant
                  Vs.
             The State of Maharashtra & Anr.           .. Respondents


             Mr. Prashant Badole for the Applicant.
             Mr. J. P. Yagnik, APP for the Respondent-State.
             Ms. Heena Suvarnakar h/f Ms. Usha Andewar for Respondent No.2.

                             CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 22nd FEBRUARY, 2021.

P. C. :

Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.] Digitally signed Arjun by Arjun M.

         Kadam
M.       Date:
         2021.02.23
Kadam    10:59:39
         +0530