K G Millennium Realtors Private ... vs Samarth Erectors And Developers ...
2021 Latest Caselaw 3318 Bom

Citation : 2021 Latest Caselaw 3318 Bom
Judgement Date : 22 February, 2021

Bombay High Court

K G Millennium Realtors Private ... vs Samarth Erectors And Developers ... on 22 February, 2021

Bench: N. J. Jamadar

                                                                                   3-sj-01-2020.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                 SUMMONS FOR JUDGMENT NO.01 OF 2020
                                                 IN
                                COMMERCIAL SUMMARY SUIT NO.1168 OF 2019
                                                WITH
                                   NOTICE OF MOTION NO.2243 OF 2019
V. S.
Parekar            K.G. Millennium Realtors Pvt. Ltd. And Ors            ...Plaintiffs
Digitally signed              vs.
by V. S. Parekar   Samarth Erectors and Developers and Ors.              ...Defendants
Date: 2021.02.23
11:15:28 +0530
                   Mr. Arsh Misra i/b. M.V. Kini & Co., for the Plaintiff
                   Mr. J.K. Shah i/b. Mr. T.R. Patel, for the Defendants.

                                           CORAM : N. J. JAMADAR, J.

DATE : FEBRUARY 22, 2021

P.C.:

. Heard the learned counsel for the parties.

2. The learned counsel for the Plaintiff submits that the

negotiations for settlement have not been fruitful.

3. The Summons for Judgment be listed for hearing on 8 th

March, 2021.

                                                            (N. J. JAMADAR, J.)




                   Vishal Parekar, P.A.                                                        ...1