Sunraj Construction Through Its ... vs Jairam Daji Gaikar (Since ...
2021 Latest Caselaw 3313 Bom

                                                                           9-52-2021-FA=.doc


                       Uday S. Jagtap


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                            FIRST APPEAL NO. 52 OF 2021
                                                       A/W
                                        INTERIM APPLICATION NO. 349 OF 2021
                                                        IN
                                            FIRST APPEAL NO. 52 OF 2021

                       Sunraj Construction                                 .. Appellant
                             Vs.
                       Jairam Daji Gaikara & Ors.                          .. Respondents

                                                       .....
                       Mr. Prasad K. Dhakephalkar, Senior Counsel a/w Mr. Rajesh S. Datar
                       for the appellant
                       Mr. Vivek N. Machha for respondent nos. 4 to 6, 7 and 9

                                                         CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 22nd FEBRUARY, 2021 P.C.

1. Issue notice to the respondents returnable on 5th April, 2021.

2. In addition to the Court's notice, the appellant shall serve the respondents with private notice and file an affidavit of service to that effect.

3. Mr. Vivek Machha, waives service of notice on behalf of respondent nos. 4 to 6, 7 and 9.

4. In the circumstances, till the respondents are served, there shall be no creation of any third party right in respect of the suit properties, described in paragraph no.2 of the impugned judgment.

(PRITHVIRAJ K. CHAVAN, J.)

Digitally signed by UDAY UDAY SHIVAJI SHIVAJI JAGTAP Date:

JAGTAP    2021.02.24
          12:52:49
          +0530



                                                                                               1 of 1