Rajendra S/O Sahebrao Sanap vs Sau. Leena Rajendra Sanap
2021 Latest Caselaw 3256 Bom

                                                                                     1                                                                FCA 11.16



                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             NAGPUR BENCH : NAGPUR

                                         FAMILY COURT APPEAL NO.11 OF 2016
                                [Rajendra s/o Sahebrao Sanap .vs. Sau. Leena Rajendra Sanap]
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Office Notes, Office Memoranda of Coram,                                                                                  Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                               Shri A.D. Girdekar, Advocate for appellant.
                                                            ..........


                                                                       CORAM : A.S. CHANDURKAR AND
                                                                               N.B. SURYAWANSHI, JJ.

DATED : 18.02.2021.

The address of the respondent be corrected as per amendment carried out by the appellant in Paper Book-1. Corrected copy of the judgment be uploaded.

                                                                       JUDGE                                                     JUDGE


Gulande