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Naresh Kumar Mohan Singh Maru And 2 ... vs Rahul Vilas Nahata And 5 Ors
2021 Latest Caselaw 3166 Bom

Citation : 2021 Latest Caselaw 3166 Bom
Judgement Date : 17 February, 2021

Bombay High Court
Naresh Kumar Mohan Singh Maru And 2 ... vs Rahul Vilas Nahata And 5 Ors on 17 February, 2021
Bench: A. K. Menon
                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION


                                            INTERIM APPLICATION (L) NO. 2628 OF 2021
                                                               IN
                                COMMERCIAL EXECUTION APPLICATION NO.1176 OF 2019
                                                               IN
                                  COMMERCIAL ARBITRATION PETITION NO.333 OF 2017


                       Naresh Kumar Mohan Singh & Ors.               .. Applicants/Decree Holders
                                v/s.
                       Rahul Vilas Nahata & Ors.                .. Respondents/Judgment Debtors



                       Mr. Sean Wassoodew a/w Ms. Shruti Bhavsar for the applicants/decree
                       holders.

                       Mr. Shilpan Gaonkar, Vishal Hegde, R.P. Shirole, Ms. Samruddhi i/b.
                       Deepakar Livingston for respondent nos.1 & 2
                       Mr. Mayur Khandeparkar i/b. Chaitanya Nikte for respondent nos.3 to 5.


                                                                CORAM : A. K. MENON, J.

DATED : 17TH FEBRUARY, 2021. P.C. :

1. Reply, if any, to be filed by 22nd February, 2021.

2. S.O. to 24th February, 2021.

(A. K. MENON, J.)

Digitally

signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.02.18 15:23:58 +0530

25.ial-2628-21.doc wadhwa

 
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