Mayur Mangaldas Kothari And Ors vs Estate Of Late Neeraj Vinayak Vora ...
2021 Latest Caselaw 3164 Bom

                                     27-IAL2474-2021INCOMSS1148-2019.DOC

                                                                           Santosh
           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                            IN ITS COMMERCIAL DIVISION


                 INTERIM APPLICATION (L) NO. 2474 OF 2021
                                   IN
                  COMM SUMMARY SUIT NO. 1148 OF 2019

Mayur Mangaldas Kothari & ors.                                    ...Plaintiffs
                      Versus
Estate of Late Neeraj Vinayak Vora & anr.                     ...Defendants


Mr. Karl Tamboly, a/w Nityoah Suneel Mehta, Ruchi Turakhia,
      P. D'mello, Ishani Paradkar, i/b Nityoah Suneel & Asso.,
      for the Plaintiffs.
Mr. A. Shukla, for Defendant no.1.

                                    CORAM:    N. J. JAMADAR, J.

DATED : 17th FEBRUARY, 2021 PC:-

1. Mr. Tamboly, the learned Counsel for the plaintiff, has

tendered an affdaait-in-rejoinder to the affdaait-in-reply fled on

behalf of the defendants.

2. Stand oaer to 25th February, 2021.

3. To be listed alongwith Summons for Judgment No.85 of

2019.

[N. J. JAMADAR, J.]