Vishwanath Mahadappa Gudale And ... vs The Ex. Engineer, Minor ...
2021 Latest Caselaw 3098 Bom

                                                               ca7387.20.odt
                                    -1-

         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                     BENCH AT AURANGABAD

                  CIVIL APPLICATION NO. 7387 OF 2020 IN
                       FIRST APPEAL NO. 363 OF 2018

Vishwanath Mahadappa Gudale & others                         Applicants

       Versus

The Executive Engineer & others                              Respondents

Mr. S.S. Halkude, Advocate for the applicants.
Mr. P.M. Kulkarni, AGP for respondents No. 2 and 3.
Mr. S.G. Bhalerao, Advocate for respondent No. 1.

                                 CORAM : M.G. Sewlikar, J.

DATE : 16th February, 2021.

PER COURT :

1. Learned counsel Shri Bhalerao submits that in First

Appeal No. 363/2018 disposed of by this Court on 10.01.2018, the

name of respondent No. 3 is mentioned as Vishwanth Mahadappa

Gudale. It should have been Shivkumar Gundappa Kanaje. He

states that other details do not need any change.

2. In view of this, necessary correction in the judgment in

First Appeal No. 363/2018 be carried out and corrected copy be

uploaded.

ca7387.20.odt

3. Civil application stands disposed of.

( M. G. SEWLIKAR ) JUDGE

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