Citation : 2021 Latest Caselaw 3014 Bom
Judgement Date : 15 February, 2021
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 361 OF 2010
The Amravati Peoples Coop. Bank Ltd, Thr ....PETITIONER
Administrator, Amravati
V/S
M/s Giltedge Management Services Ltd, Thr ....RESPONDENT
Director/c.e.o. Mumbai And Others
ANAND PARCHURE for Petitioner SL DESHMUKH, AS BELEY/CAVEATOR/R-7 for Respondent
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V. GANEDIWALA, JJ DATE : 15th February, 2021 P.C. :
Heard Mr. Anand Parchure, Adv. for Appellant, Mr. A.C. Dharmadhikari, Adv. for R-7. CLOSED FOR JUDGMENT.
( FOR REGISTRAR JUDICIAL )
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