Avinash Rajan Ambekar vs The Deputy Inspector General Of ...
2021 Latest Caselaw 3009 Bom

Citation : 2021 Latest Caselaw 3009 Bom
Judgement Date : 15 February, 2021

Bombay High Court

Avinash Rajan Ambekar vs The Deputy Inspector General Of ... on 15 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1                65 WP-238.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.238 OF 2021


Avinash Rajan Ambekar                       ..                 Petitioner

               Vs.

The Deputy Inspector General of
Prisons, Eastern Region, Nashik & Ors. ..                     Respondents

                               ...
Mr. Amrish R. Salunke for the petitioner.

Ms. S.D. Shinde, A.P.P. for respondent-State.
                                ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 15TH FEBRUARY, 2021.

P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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