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M/S. Srk Limited vs Mr. Amit Lathia The Proprietor Of ...
2021 Latest Caselaw 2998 Bom

Citation : 2021 Latest Caselaw 2998 Bom
Judgement Date : 15 February, 2021

Bombay High Court
M/S. Srk Limited vs Mr. Amit Lathia The Proprietor Of ... on 15 February, 2021
Bench: N. J. Jamadar
                      1/1                                                       22-comss-366-2016.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             IN ITS COMMERCIAL DIVISION

                                       COMMERCIAL SUMMARY SUIT NO. 366 OF 2016

                      M/s. SRK Limited                                  .. Plaintiff
                            Vs.
                      Mr. Amit Lathia
                      The Proprietor of M/s. Jainam Impex               .... Defendant

                      None for parties.
                                                 CORAM : N.J. JAMADAR, J.

DATE : 15th FEBRUARY 2021 P.C.

1. None present for the plaintiff.

2. The affidavit of service indicates that the writ of summons was

served on the defendant on 3rd March 2016 and the defendant entered

appearance on 11th March 2016. It does not appear that the plaintiff Digitally signed by Shraddha Shraddha K.

Talekar K. Talekar Date: has thereafter taken out the summons for judgment. 2021.02.17 11:21:09 +0530

3. List the suit for dismissal order on 8th March 2021.

[ N.J. JAMADAR, J. ]

Shraddha Talekar PS

 
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