Citation : 2021 Latest Caselaw 2925 Bom
Judgement Date : 15 February, 2021
Judgment 1 apl799.14+.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY, NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APL) NO. 799/2014 WITH CRIMINAL APPLICATION (APL) NO. 800/2014
CRIMINAL APPLICATION (APL) NO. 799/2014
1] Anjali Govindrao Sant, Aged 30 years, Occ. Service, Manager at Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, Akola Bazar Branch, Khamgaon, Distt. Buldhana
2] Sanjay Ramesh Tayade, Aged 35 years, Occ. Service, Clerk at Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, Akola Bazar Branch, Khamgaon, Distt. Buldhana
3] Mayuri Manohar Shegokar, Aged 26 years, Occ. Service, Cashier at Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, Akola Bazar Branch, Khamgaon, Distt. Buldhana
4] Pramodkumar Bhaichand Raisoni, Aged 55 years, Occ. Business and founder Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Balirampeth, Jalgaon
5] Deelip Kantilal Chordiya, Aged 51 years, Occ. Agriculture and Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
ANSARI
Judgment 2 apl799.14+.odt
6] Motilal Onkar Jiri, Aged about 45 years, Occ. Agriculture and Vice Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shelgaon, Tq. Jamner, Dist. Jalgaon
7] Pramilabai Motilal Jiri, Aged 38 years, Occ. Household and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shelgaon, Tq. Jamner, Dist. Jalgaon
8] Surajmal Babutmal Jain, Aged 51 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
9] Dada Ramchandra Patil, Aged 58 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
10] Rajaram Kashinath Koli, Aged 48 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
11] Bhagwan Hiraman Wagh, Aged 64 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
12] Dr. Hitendra Yeshwant Mahajan, Aged 50 years, Occ. Medical Practitioner and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Bendale Nagar, Jalgaon
ANSARI
Judgment 3 apl799.14+.odt
13] Indrakumar Atmaram Lalwani, Aged 48 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Sindhi Colony, Jalgaon
14] Shaikh Ramjan Shaikh Abdul Nabi, Aged 52 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
15] Lalitabai Raju Sonawane, Aged 45 years, Occ. Household and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
16] Bhagwat Sampat Mali, Aged 61 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
17] Sukhlal Shahadu Mali, Aged 45 years, Occ. Executive Officer of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shiv Colony, Jalgaon
18] Yeshwant S/O Onkar Jiri, Aged about Adult, Occ. Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shiv Colony, Jalgaon .... APPLICANT(S)
// VERSUS //
1] State of Maharashtra through its Police Station Officer, Khamgaon City, Police Station Khamgaon, Dist. Buldana
ANSARI
Judgment 4 apl799.14+.odt
2] Malabai Dadarao Pawar, Aged 50 years, Occ. Agriculture R/o. Atraj, Tq. Khamgaon, District Buldana .... NON-APPLICANT(S)
CRIMINAL APPLICATION (APL) NO. 800/2014
1] Pramodkumar Bhaichand Raisoni, Aged 55 years, Occ. Business and Founder Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Balirampeth, Jalgaon
2] Deelip Kantilal Chordiya, Aged 51 years, Occ. Agriculture and Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
3] Motilal Onkar Jiri, Aged about 45 years, Occ. Agriculture and Vice Chairman of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shelgaon, Tq. Jamner, Dist. Jalgaon
4] Pramilabai Motilal Jiri, Aged 38 years, Occ. Household and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shelgaon, Tq. Jamner, Dist. Jalgaon
5] Surajmal Babutmal Jain, Aged 51 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
6] Dada Ramchandra Patil, Aged 58 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
ANSARI
Judgment 5 apl799.14+.odt
7] Rajaram Kashinath Koli, Aged 48 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
8] Bhagwan Hiraman Wagh, Aged 64 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
9] Dr. Hitendra Yeshwant Mahajan, Aged 50 years, Occ. Medical Practitioner and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Bendale Nagar, Jalgaon
10] Indrakumar Atmaram Lalwani, Aged 48 years, Occ. Business and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Sindhi Colony, Jalgaon
11] Shaikh Ramjan Shaikh Abdul Nabi, Aged 52 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
12] Lalitabai Raju Sonawane, Aged 45 years, Occ. Household and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
13] Bhagwat Sampat Mali, Aged 61 years, Occ. Agriculture and Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Talegaon, Tq. Jamner, Dist. Jalgaon
ANSARI
Judgment 6 apl799.14+.odt
14] Sukhlal Shahadu Mali, Aged 45 years, Occ. Executive Officer of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shiv Colony, Jalgaon
15] Yeshwant S/O Onkar Jiri, Aged about Adult, Occ. Director of Bhaichand Hirachand Raisoni, Multistate Co-operative Credit Society, R/o. Shiv Colony, Jalgaon .... APPLICANT(S)
// VERSUS //
1] State of Maharashtra through its Police Station Officer, Police Station Anjangaon, Surji, Dist. Amravati
2] Rajendra Babanrao Zade, Aged 49 years, Occ. Agriculture R/o. Sainath Nagar, Surji Anjangaon, Tq. Anjangaon, District Amravati .... NON-APPLICANT(S) ___________________________________________________________________ Shri N. Lalwani, Advocate for the applicant nos. 4 to 18 in APL No. 799/14 and for all the applicants in APL No. 800/14 Ms. Mayuri Deshmukh, APP for the non-applicant - State in both APLs Shri A.M. Tirukh, Advocate for the non-applicant no. 2 in APL No. 799/14 Shri P.V. Navlani, Advocate for the non-applicant no. 2 in APL No. 800/14 ___________________________________________________________________
CORAM : Z.A.HAQ & AMIT B. BORKAR, JJ.
FEBRUARY 15, 2021
CRIMINAL APPLICATION (APL) NO. 799/2014
ORAL JUDGMENT : (PER:- Z.A. HAQ, J.)
1] This application under Section 482 of the Code of Criminal
Procedure is filed by 18 accused praying that the first information report
ANSARI
Judgment 7 apl799.14+.odt
registered against them with the non-applicant no. 1 - Police Station for the
offences punishable under Sections 405, 406, 409, 415, 417, 418, 419, 420
and 34 of the Indian Penal Code be quashed. This criminal application is
pending since 2014 and the interim directions that coercive steps shall not be
taken against the applicants are operating. The criminal application was
called out on 10/02/2021 for hearing on which date Shri S.G. Joshi,
Advocate who represented the applicants made statement that the applicants
want to engage another advocate. Accordingly, the matter was adjourned for
15/02/2021 i.e. today with the understanding that the matter would not be
adjourned for any further date. Today Shri N. Lalwani, Advocate appeared
and submitted that he has received the Vakalatnama for the applicant nos. 4
to 18, however, the applicant nos. 1 to 3 have not given any instructions to
him. We are of the view that the applicant nos. 1 to 3 are avoiding hearing of
the criminal application and misusing the interim order passed by this Court.
2] Hence, the criminal application of the applicant no. 1 - Anjali
Govindrao Sant, the applicant no. 2 - Sanjay Ramesh Tayade and the
applicant no. 3 - Mayuri Manohar Shegokar is dismissed for want of
prosecution.
ANSARI Judgment 8 apl799.14+.odt
CRIMINAL APPLICATION (APL) NOS. 799/2014 & 800/2014
3] These applications are filed by the Directors of a Co-operative
Credit Society praying that the first information report registered against
them vide Crime No. M-5/2014 for the offences punishable under Sections
405, 406, 409, 415, 417, 418, 419, 420 and 34 of the Indian Penal Code and
Crime No. 230/2014 registered against them for the offences punishable
under Sections 406, 409, 420 and 34 of the Indian Penal Code and Section 3
of the Maharashtra Protection of Interest of Depositors (In Financial
Establishments) Act, 1999 be quashed.
4] The non-applicant no. 1 - Investigating Agency has filed
Criminal Application (APPP) No. 1376/2019 on 05/08/2019 praying for
recalling of the order dated 18/12/2014. In the said application, it is stated
that Bhaichand Hirachand Raisoni Multistate Co-operative Society of which
the applicants are the Directors is having 220 branches all over the
Maharashtra and about 73 offences are registered against the applicants. It is
further stated that the investigation in the crimes was transferred to the State
CID and in 70 crimes, the investigation was complete and charge-sheets were
filed. Today, at the time of hearing, learned APP stated that 82 crimes are
registered against the applicants at different places and by the judgment
passed in W.P. No. 2784/2018 (Pramod Bhaichand Raisoni and ors vs. The
State of Maharashtra & Anr.) on 02/05/2019, it is directed that all the
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Judgment 9 apl799.14+.odt
prosecutions shall be tried by the Special Court at Jalgaon. Learned APP has
further stated that charge-sheet is filed in Crime No. M-5/2014 and
subsequently, the offence under Section 3 of the Act of 1999 is also
registered against the applicant nos. 4 to 18 in Criminal Application (APL)
No. 799/2014.
5] In the facts of the case, we find that these are not fit cases to
exercise the jurisdiction under Section 482 of the Code of Criminal
Procedure.
6] Hence, the criminal applications are dismissed.
7] Looking to the nature of controversy, the Special Court is
directed to take up the prosecution on day to day basis and shall conclude it
till 15/06/2021.
CRIMINAL APPLICATION (APPP) NO. 1376/2019
8] In view of the dismissal of the Criminal Application
(APL) No. 800/2014, this application praying for grant of recalling of the
order dated 18/12/2014 does not survive. It is disposed accordingly.
JUDGE JUDGE ANSARI
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