Citation : 2021 Latest Caselaw 2914 Bom
Judgement Date : 12 February, 2021
1 24 cp218.20.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CONTEMPT PETITION NO.218 OF 2020 IN
WRIT PETITION NO. 7975 OF 2019 (D)
Sujata w/o Abhishekh Kothari and others Vs. Abhsehikh Govindlal Kothari
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Ms. H.S. Bhatia, Advocate for petitioners.
Shri Alok Daga, Advocate for respondent.
CORAM : V.M. DESHPANDE, J.
DATE : 12th FEBRUARY, 2021.
Ms. Bhatia, learned counsel for the petitioners fairly states that the respondent has approached to the Hon'ble Apex Court challenging the judgment of this Court and the Special Leave Petition is still pending.
(2) Her statement is accepted. In that view of the matter, liberty is granted to the learned counsel for the petitioners to circulate this contempt petition after disposal of the Special Leave Petition.
JUDGE Wagh
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