Toucan Agro And Developers ... vs E. Nagarathnamma
2021 Latest Caselaw 2910 Bom

                                                                             19-comss-159-2015.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                 COMMERCIAL SUMMARY SUIT NO.159 OF 2015

                   Toucan Agro and Developers Private Limited          ...Plaintiff
                             vs.
                   E. Nagarathnamma                                    ...Defendant


                   Ms. Sangita Dongare i/b. Mr. Dushyant Pagare, for the Defendant

V. S.                                      CORAM : N. J. JAMADAR, J.

Parekar DATE : FEBRUARY 12, 2021

Digitally signed by V. S. Parekar P.C.:

Date:

2021.02.15 11:02:26 +0530 . The learned counsel for the Defendant submits that the

appeal preferred against the order dated 5 th March, 2018 in

Summons for Judgment No. 24 of 2017 awaits adjudication.

2. At the request of the learned counsel for the Defendant, list

on 12th March, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1