M/S Emkay Commotrade Ltd vs M/S Bengani Food Products Pvt Ltd ...
2021 Latest Caselaw 2909 Bom

                                                                               24-comss-351-2015.doc




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                 COMMERCIAL SUMMARY SUIT NO.351 OF 2015

                   M/s. Emkay Commotrade Limited                         ...Plaintiff
                             vs.
                   M/s. Bengani Food Products Pvt. Ltd. And Ors.         ...Defendants

                   Mr. Anoop Sharma, for the Plaintiff
                   Mr. Nikhil Patil i/b. Gajanan Shinde, for the Defendants

V. S.                                       CORAM : N. J. JAMADAR, J.

Parekar DATE : FEBRUARY 12, 2021

Digitally signed by V. S. Parekar P.C.:

Date:

2021.02.15 11:02:26 +0530 . Heard the learned counsel for the parties.

2. In terms of the order of this Court dated 9 th July, 2019, list

the Suit along with Summons for Judgment No. 62 of 2015 on 5 th

March, 2021.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1