Extravagant Heights Realtors ... vs Allied Construction Company And 3 ...
2021 Latest Caselaw 2908 Bom

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                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION

                                COMMERCIAL SUMMARY SUIT NO.1388 OF 2019
                                                WITH
                                  SUMMONS FOR JUDGMENT NO.10 OF 2020

                   Extravagant Heights Realtors Pvt. Ltd. And Ors.      ...Plaintiff
                              vs.
                   Allied Construction Company and Ors.                 ...Defendants

                   Mr. Ruchir L. Tolat i/b. Mr. Vishal Acharya, for the Plaintiff
V. S.              Mr. R.P. Ojha, for the Defendant Nos. 1 to 4.
Parekar
                                            CORAM : N. J. JAMADAR, J.

Digitally signed DATE : FEBRUARY 12, 2021 by V. S. Parekar Date:

2021.02.15 11:02:25 +0530 P.C.:

. Heard the learned counsel for the parties.

2. Closed for orders.

(N. J. JAMADAR, J.)

Vishal Parekar, P.A. ...1