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Supermax Personal Care Pvt. Ltd vs The Union Of India And Ors
2021 Latest Caselaw 2858 Bom

Citation : 2021 Latest Caselaw 2858 Bom
Judgement Date : 11 February, 2021

Bombay High Court
Supermax Personal Care Pvt. Ltd vs The Union Of India And Ors on 11 February, 2021
Bench: Ujjal Bhuyan, Milind N. Jadhav
                                                                                     1. civil wp st 5922-20.doc

R.M. AMBERKAR
(Private Secretary)

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              CIVIL APPELLATE JURISDICTION

                                      WRIT PETITION (ST) NO. 5922 OF 2020


                      Supermax Personal Care Pvt Ltd                              .. Petitioner
                                         Versus
                      Union of India & Ors.                                       .. Respondents

                                                 ...................
                       Mr. Prakash Shah a/w Mr. Mihir Mehta and Mr. Jas Sanghavi i/by
                        PDS Legal for the Petitioner
                       Mr. Pradeep S. Jetly, Senior Counsel a/w Mr. J.B. Mishra for the
                        Respondents
                                                         ...................

                                                  CORAM       : UJJAL BHUYAN &
                                                                MILIND N. JADHAV, JJ.

DATE : FEBRUARY 11, 2021.

P.C.:

Heard Mr. Shah, learned counsel for the petitioner and

Mr. Jetly, learned senior counsel for the respondents.

2. Arguments concluded.

3. Judgment reserved.

[ MILIND N. JADHAV, J. ] [ UJJAL BHUYAN, J. ]

Digitally signed by Ravindra Ravindra M.

                      Amberkar
          M.          Date:
          Amberkar    2021.02.11
                      16:44:30
                      +0530




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