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Dilshad Hussain Siddiqui vs The State Of Maharashtra
2021 Latest Caselaw 2853 Bom

Citation : 2021 Latest Caselaw 2853 Bom
Judgement Date : 11 February, 2021

Bombay High Court
Dilshad Hussain Siddiqui vs The State Of Maharashtra on 11 February, 2021
Bench: S.S. Shinde, Manish Pitale
                                1/1               924 WP-321.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.321 OF 2021


Dilshad Hussain Siddiqui                   ..                 Petitioner

               Vs.

The State of Maharashtra & Anr.            ..                Respondents

                              ...
Mr. Manas Gavankar for the petitioner.

Ms. Aruna S. Pai, A.P.P. for respondent-State.
                                 ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 11TH FEBRUARY, 2021.

P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

 
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