Citation : 2021 Latest Caselaw 2850 Bom
Judgement Date : 11 February, 2021
1/1 934 WP-553-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO.553 OF 2021
Sandhya W/o Sanjay Lokhande .. Petitioner
Versus
State of Maharashtra .. Respondent
...
Mr.Rupesh Jaiswal for the Petitioner.
Mr.J.P.Yagnik, APP for the Respondent/State.
CORAM : S.S.SHINDE &
MANISH PITALE, JJ.
DATED : 11th FEBRUARY, 2021
P.C:-
1. Heard.
2. Reserved for Judgment.
(MANISH PITALE, J.) (S.S.SHINDE, J.)
M.M.Salgaonkar
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