Il And Fs Financial Services ... vs Arm Telecom Services Limited And 2 ...
2021 Latest Caselaw 2846 Bom

                                                    2-SJ25-2019INCOMSS559-2019.DOC

                                                                            Santosh
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                    IN ITS COMMERCIAL DIVISION


                              SUMMONS FOR JUDGMENT NO. 25 OF 2019
                                             IN
                               COMM SUMMARY SUIT NO. 559 OF 2019

                   IL and FS Financial Services Ltd.                 ...Applicant
                   In the matter between
                   IL and FS Financial Services Ltd.                   ...Plaintiff
                                        Versus
                   ARM Telecom Services Ltd & ors.                 ...Defendants


                   Mr. Rohan Savant, Mr. Chandrajit Das, i/b Manilal Kher
                        Ambalal & Co., for the Plaintiff.
                   Ms. Anaisha Zachariah, i/b Crawford Baylay & Co., for the
                        Defendants.

                                            CORAM:      N. J. JAMADAR, J.

DATED : 11th FEBRUARY, 2021 PC:-

1. Ms. Zachariah, the learned Counsel for the defendants,

seeks time to work out the matter as Mr. Naik, the learned

Senior Counsel, who is briefed in the matter is not available

today.

2. At the request of the Counsel for the defendants, stand

over to 25th February, 2021.

V. S.

Parekar [N. J. JAMADAR, J.] Digitally signed by V. S. Parekar Date: 2021.02.12 12:21:01 +0530