Il And Fs Financial Services ... vs Serveall Constructions Private ...
2021 Latest Caselaw 2845 Bom

                                                      4-SJ12-2019INCOMSS238-2019.DOC

                                                                               Santosh
                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION


                             SUMMONS FOR JUDGMENT NO. 12 OF 2019
                                            IN
                              COMM SUMMARY SUIT NO. 238 OF 2019

                   IL and FS Financial Services Ltd.                    ...Applicant
                   In the matter between
                   IL and FS Financial Services Ltd.                      ...Plaintiff
                                        Versus
                   Serveall Constructions Pvt. Ltd. & ors.            ...Defendants

                                            WITH
                                LEAVE PETITION NO. 131 OF 2019
                                             IN
                              COMM SUMMARY SUIT NO. 238 OF 2019

                   Mr. Rohan Savant, Mr. Chandrajit Das, i/b Manilal Kher
                        Ambalal & Co., for the Plaintiff.
                   Ms. Amrita Dubey, i/b Mr. Subir Kumar, for Defendant nos.1,
                         3 and 4.

                                              CORAM:     N. J. JAMADAR, J.

DATED : 11th FEBRUARY, 2021 PC:-

Offce to verify and place it before the appropriate Bench.

[N. J. JAMADAR, J.]

V. S.

Parekar Digitally signed by V. S. Parekar Date: 2021.02.12 12:21:01 +0530