Essel Propack Ltd vs The Union Of India Through The ...
2021 Latest Caselaw 2758 Bom

                      (5)-WP-2958-20.doc.


Balaji G.                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Panchal
                                     CIVIL APPELLATE JURISDICTION
Digitally signed by
Balaji G. Panchal

                                       WRIT PETITION NO.2958 OF 2020
Date: 2021.02.11
10:55:40 +0530




                      Essel Propack Ltd.                                ..Petitioner
                             Versus
                      The Union of India & Ors.                         ..Respondents

                      Mr. Prasad Paranjape a/w Mr Mihir Mehta & Mr. Jas Sanghavi i/by PDS
                      Legal, for the Petitioner.
                      Mr. Swapnil Bangur a/w Mr. J. B. Mishra, Advocates for the Respondents.

                                                     CORAM : UJJAL BHUYAN &
                                                             MILIND N. JADHAV, JJ.

DATE : 10th FEBRUARY, 2021 P.C.

1. Heard Mr. Prasad Paranjape, learned counsel for the petitioner and Mr. Swapnil Bangur, learned counsel for the respondents.

2. We have heard learned counsel for the parties at some length.

3. Learned counsel for the petitioner to place before the Court relevant judgments on the point of finding recorded by a court or tribunal on fraud.

4. Stand over to 24.02.2021.

                      MILIND N. JADHAV, J                               UJJAL BHUYAN, J


                      BGP.                                                                1 of 1