Geofin Comtrade Ltd vs National Spot Exchange Limited
2021 Latest Caselaw 2754 Bom

                        1/1                                                      21-comss-140-2015==.doc


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                               IN ITS COMMERCIAL DIVISION

                                         COMMERCIAL SUMMARY SUIT NO. 140 OF 2015
                                                      ALONG WITH
                                          SUMMONS FOR JUDGMENT NO. 65 OF 2015
                                                          IN
                                         COMMERCIAL SUMMARY SUIT NO. 140 OF 2015

                        Geofin Comtrade Ltd.                                .. Plaintiff
                              Vs.
                        National Spot Exchange Limited                      .... Defendant

                        Ms.Tanvi Parmar i/b Ashwin Duggal and Associates for plaintiff.
                        Adv. Melvyn Fernandes a/w. Shlok Parekh i/b Vaish Associates for
                        defendant.

                                                   CORAM : N.J. JAMADAR, J.

DATE : 10th FEBRUARY 2021 P.C.

1. Mr.Fernandes, the learned counsel submits that he has

instructions to appear on behalf of the defendant and undertakes to

file vakalatnama on behalf of defendant within a period of two weeks.

2. The learned counsel for the plaintiff submits that the instant suit

was listed along with Commercial Summary suit No.302 of 2015 and Digitally signed by Shraddha Shraddha K. Talekar therefore, the suit be listed along with Commercial Summary Suit K. Date:

Talekar    2021.02.12
           17:43:06
           +0530        No.302 of 2015.

3. List the matter on 10th March 2021 along with Commercial

Summary Suit No. 302 of 2014.

[ N.J. JAMADAR, J. ]

Shraddha Talekar PS