Pankaj Gulati vs Ashok Mirchandani And Anr
2021 Latest Caselaw 2746 Bom

Citation : 2021 Latest Caselaw 2746 Bom
Judgement Date : 10 February, 2021

Bombay High Court

Pankaj Gulati vs Ashok Mirchandani And Anr on 10 February, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1               42 WP-304.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.304 OF 2021


Pankaj Gulati                              ..                 Petitioner

               Vs.

Ashok Mirchandani & Anr.                   ..                Respondents

                               ...
Mr. Pranav Badhekawith Mr. Niranjan i/b Mr. Ryan Shelton
Srivastava for the petitioner.

Mr. Sanjog Parab, senior advocate i/b Ms. Gunjan Mangla for
respondent No.1.

Ms. S.D. Shinde, A.P.P. for respondent-State.
                                ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 10TH FEBRUARY, 2021. P.C:-

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

Download the LatestLaws.com Mobile App