Sushma W/O Raghunath Sanghi And ... vs Jaydeo S/O Dewaji Meshram And ...
2021 Latest Caselaw 2712 Bom

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                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           NAGPUR BENCH : NAGPUR

                        CIVIL APPLICATION (ST) NO. 1158 OF 2021
                                         WITH
                        CIVIL APPLICATION (ST) NO. 1160 OF 2021
                                          IN
                         SECOND APPEAL (ST) NO. 1155 OF 2021
              (Sushma Raghunath Sanghi & Ors. V/s Jaydeo Dewaji Meshram & Ors.)

Office     Notes,      Office                       Court's or Judge's orders
Memoranda       of    Coram,
Appearances, court's orders
or      directions       and
Prothonotary's orders


                                         Dr. R. I. Agrawal, Advocate for Appellants.
                                         Mr. C. D. Rohankar, Advocate for Respondent
                                         No.1.
                                                             ------

                                         CORAM     : MRS. SWAPNA JOSHI, J.

DATE : FEBRUARY 10, 2021.

CIVIL APPLICATION (ST) NO. 1158 OF 2021 . Heard. Perused the Application for condonation of delay in filing Second Appeal.

2. Issue notice to the Respondents, returnable on 3rd March, 2021.

3. Mr. Rohankar, the learned Counsel for Respondent No.1 waives service of notice on behalf of Respondent No.1.

CIVIL APPLICATION (ST) NO. 1160 OF 2021 . This Application is for dispensing with certified copy

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of Judgment and decree in SCS No. 211/2005 decided by the 3 rd Joint Civil Judge Senior Division, Nagpur on 26/10/2010.

2. For the reasons mentioned in the Application and in the interest of justice, same is allowed in terms of prayer clause therein.

3. Civil Application stands disposed of accordingly.

(MRS. SWAPNA JOSHI, J.) Yadav VG