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Sussanne Khan vs Mudhit Gupta And Anr
2021 Latest Caselaw 2645 Bom

Citation : 2021 Latest Caselaw 2645 Bom
Judgement Date : 9 February, 2021

Bombay High Court
Sussanne Khan vs Mudhit Gupta And Anr on 9 February, 2021
Bench: B.P. Colabawalla
          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

CHAMBER SUMMONS IN COMMERCIAL DIVISION MATTERS NO. 185 OF 2019
                             In
   COMMERCIAL EXECUTION APPLICATION STAMP NO. 2508 OF 2018

          Sussanne Khan                                            ....PETITIONER
                     V/S
          Mudhit Gupta And Anr                                   ....RESPONDENT

Krushi N. Barfiwala i/b Parinam Law Associates for Judgment Creditor Ashish Gupta i/b Lexim Associate for Judgment Debtor

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 9th February, 2021 P.C. :

S. O. to 11/02/2021 ( at am).

( ASSOCIATE )

Page 1/1

 
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